Rakesh Kumar vs State Of U.P. & Others
2017 Latest Caselaw 1987 ALL

Citation : 2017 Latest Caselaw 1987 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Rakesh Kumar vs State Of U.P. & Others on 6 July, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40763 of 2000
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anurag Bisaria
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the matter.

It appears that the matter has become infructuous by efflux of time.

It is accordingly dismissed as having become infructuous.

Interim order, if any, stands vacated.

Order Date :- 6.7.2017

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