Km.Rambeti And Others vs State Of U.P.And Another
2017 Latest Caselaw 1986 ALL

Citation : 2017 Latest Caselaw 1986 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Km.Rambeti And Others vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34363 of 2010
 

 
Applicant :- Km.Rambeti And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sushil Singh,B.N. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC dated 05.05..2011 reveals that amount has not deposited of Rs. 10,000/- as directed vide order dated 25.11.2011.

Petition is dismissed for want of prosecution.

Officer is directed to communicate order passed today in the Court concerned.

Order Date :- 6.7.2017

Swati

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