Citation : 2017 Latest Caselaw 1984 ALL
Judgement Date : 6 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 1499 of 2010 Applicant :- Satish Kumar Tyagi Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Manu Sharma,Harsh Kumar Sharma Counsel for Opposite Party :- Govt. Advocate,Anurag Pathak Hon'ble Raghvendra Kumar,J.
List revised.
Passed over on the request of Sri Manu Sharma, learned counsel for the applicant.
List after two weeks from today.
Order Date :- 6.7.2017
Swati
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