Hira Lal Chaudhary And Another vs State Of U.P.And Another
2017 Latest Caselaw 1983 ALL

Citation : 2017 Latest Caselaw 1983 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Hira Lal Chaudhary And Another vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34399 of 2010
 

 
Applicant :- Hira Lal Chaudhary And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Basant Kumar Upadhyaya,Lok Nath Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC dated 13.07.2011 reveals that mediation completed "no agreement".

Petition is dismissed for want of prosecution.

Office is directed to communicate order passed today in the Court concerned.

Order Date :- 6.7.2017

Swati

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