Sudhir Kumar Maurya And Others vs State Of U.P. And Others
2017 Latest Caselaw 1982 ALL

Citation : 2017 Latest Caselaw 1982 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Sudhir Kumar Maurya And Others vs State Of U.P. And Others on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1051 of 2010
 

 
Applicant :- Sudhir Kumar Maurya And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- V. Singh,A.B. Maurya,N.K. Maurya
 
Counsel for Opposite Party :- Govt. Advocate,Sandeep Kumar Singh
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicants prays for and is granted a week's time to file the rejoinder affidavit.

List after two weeks from today.

Order Date :- 6.7.2017

Swati

Download the LatestLaws.com Mobile App