Jawahar Lal Seth @ Raju Seth And ... vs State Of U.P.And Another
2017 Latest Caselaw 1981 ALL

Citation : 2017 Latest Caselaw 1981 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Jawahar Lal Seth @ Raju Seth And ... vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34376 of 2010
 

 
Applicant :- Jawahar Lal Seth @ Raju Seth And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Vinay Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC dated 03.09.2011 reveals that applicants have not deposited amount as directed by the Court vide order dated 24.11.2010.

Petition is dismissed for want of prosecution.

Office is directed to communicate order passed today in the Court concerned.

Order Date :- 6.7.2017

Swati

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