Amit Kumar Singh And Others vs State Of U.P.And Another
2017 Latest Caselaw 1977 ALL

Citation : 2017 Latest Caselaw 1977 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Amit Kumar Singh And Others vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34358 of 2010
 

 
Applicant :- Amit Kumar Singh And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- K.D. Tiwari,S.R. Pandey
 
Counsel for Opposite Party :- Govt.Advocate,S.D.Dwivedi
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Adjourned on the ground of illness slip of Sri S. R. Pandey, learned counsel for the applicant.

List again.

Order Date :- 6.7.2017

Swati

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