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Srs Buildcom vs Shri Aijaz Ahmad And 2 Others
2017 Latest Caselaw 1968 ALL

Citation : 2017 Latest Caselaw 1968 ALL
Judgement Date : 6 July, 2017

Allahabad High Court
Srs Buildcom vs Shri Aijaz Ahmad And 2 Others on 6 July, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2119 of 2017
 

 
Appellant :- Srs Buildcom
 
Respondent :- Shri Aijaz Ahmad And 2 Others
 
Counsel for Appellant :- Sudhanshu Pandey
 
Counsel for Respondent :- R.K Singh Gaharwar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Shri R.K. Singh, who has filed caveat has not appeared despite giving notice twice to him.

Issue notice to the respondents by RPAD returnable at an early date fixing 29.08.2017.  In addition to normal mode of service, the appellant shall serve dastis on the respondents. Steps be taken within next ten days.

List this matter on 29.08.2017.

Order Date :- 6.7.2017

pks

 

 

 
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