Jagdish Chandra (Inre 5310 S/S ... vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 1959 ALL

Citation : 2017 Latest Caselaw 1959 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Jagdish Chandra (Inre 5310 S/S ... vs State Of U.P. Thru. Secretary ... on 5 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 309 of 2016
 

 
Appellant :- Jagdish Chandra (Inre 5310 S/S 2003)
 
Respondent :- State Of U.P. Thru. Secretary Madhayamic Shiksha & 5 Others
 
Counsel for Appellant :- Phool Chandra Verma,Om Prakash Mani Tripathi
 
Counsel for Respondent :- C.S.C.,K.M.Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Dismissed vide our order of date passed on separate sheets contained in Special Appeal No.277 of 2017.

Order Date :- 5.7.2017

Suresh/

[Vivek Chaudhary, J.] [Amreshwar Pratap Sahi, J.]

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