Umesh Kumar Mishra vs Smt. Aruna Dixit And 6 Others
2017 Latest Caselaw 1957 ALL

Citation : 2017 Latest Caselaw 1957 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Umesh Kumar Mishra vs Smt. Aruna Dixit And 6 Others on 5 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 857 of 2017
 

 
Appellant :- Umesh Kumar Mishra
 
Respondent :- Smt. Aruna Dixit And 6 Others
 
Counsel for Appellant :- Lal Mani Singh,Raghuvir Sharan Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Application is allowed.

One month's time is granted to the appellant to make the necessary deposit.

Order Date :- 5.7.2017

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