Nikhil Kumar Singh vs Aditya Kumar Sharma & 2 Others
2017 Latest Caselaw 1945 ALL

Citation : 2017 Latest Caselaw 1945 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Nikhil Kumar Singh vs Aditya Kumar Sharma & 2 Others on 5 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1276 of 2017
 

 
Appellant :- Nikhil Kumar Singh
 
Respondent :- Aditya Kumar Sharma & 2 Others
 
Counsel for Appellant :- Satya Deo Ojha
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Shri S.D. Ojha, learned counsel for the appellant prays for and is allowed a week's time to file a proper certified copy of the impugned order.

List in the next cause list.

Order Date :- 5.7.2017

pks

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