Rajendra Kumar Porwal vs Union Of India Thru' Secy. & 3 ...
2017 Latest Caselaw 1942 ALL

Citation : 2017 Latest Caselaw 1942 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Rajendra Kumar Porwal vs Union Of India Thru' Secy. & 3 ... on 5 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 30845 of 2015
 

 
Petitioner :- Rajendra Kumar Porwal
 
Respondent :- Union Of India Thru' Secy. & 3 Others
 
Counsel for Petitioner :- Veena Singh
 
Counsel for Respondent :- A.S.G.I.,R.K. Jaiswal,S.C.,Shri Prakash Padia
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Rejoinder affidavit filed on 10.05.2016 may be traced out and brought on record by the next cause list.

List in the next cause list.

Order Date :- 5.7.2017

pks

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