Bhartendu Pratap Singh @ Lala And ... vs State Of U.P.And Another
2017 Latest Caselaw 1938 ALL

Citation : 2017 Latest Caselaw 1938 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Bhartendu Pratap Singh @ Lala And ... vs State Of U.P.And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 37199 of 2010
 

 
Applicant :- Bhartendu Pratap Singh @ Lala And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Kamini Pandey,Ajay Dubey,Rang Nath Pandey
 
Counsel for Opposite Party :- Govt.Advocate,R.C.Maurya,Rajesh Kumar
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC bears the endorsement "parties are not willing for mediation."

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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