Citation : 2017 Latest Caselaw 1926 ALL
Judgement Date : 5 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 41275 of 2010 Applicant :- Sukhveer Baghel And Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Ravesh Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Raghvendra Kumar,J.
List revised.
None is present except learned A.G.A. for the State of U.P.
Adjourned on the ground of illness of Sri Ravesh Kumar Singh, learned counsel for the applicant.
List again.
Order Date :- 5.7.2017
Swati
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