Chandrabhan vs I.C.I.C.I. Lombard General ...
2017 Latest Caselaw 1895 ALL

Citation : 2017 Latest Caselaw 1895 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Chandrabhan vs I.C.I.C.I. Lombard General ... on 4 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 866 of 2017
 

 
Appellant :- Chandrabhan
 
Respondent :- I.C.I.C.I. Lombard General Insurance Co. Ltd.& 2 Ors.
 
Counsel for Appellant :- Ram Singh,Amit Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Issue notice to the respondents on the application under Section 5 of the Limitation Act by RPAD returnable at an early date.

Order Date :- 4.7.2017

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