Smt. Mithilesh Kumari & 2 Others vs Sri Dori Lal & 2 Others
2017 Latest Caselaw 1873 ALL

Citation : 2017 Latest Caselaw 1873 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Smt. Mithilesh Kumari & 2 Others vs Sri Dori Lal & 2 Others on 4 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2057 of 2017
 

 
Appellant :- Smt. Mithilesh Kumari & 2 Others
 
Respondent :- Sri Dori Lal & 2 Others
 
Counsel for Appellant :- Prem Sagar Gupta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Connect along with F.A.F.O. No.2055 of 2017.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 4.7.2017

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