Sijan Ram vs State Of U.P. & Another
2017 Latest Caselaw 1846 ALL

Citation : 2017 Latest Caselaw 1846 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Sijan Ram vs State Of U.P. & Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 27343 of 2010
 

 
Applicant :- Sijan Ram
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K.Chaubey,S.K.Rai
 
Counsel for Opposite Party :- Govt. Advocate,Anshu Chaudhary
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for Opposite Party No.2 prays for and is granted three week's time to file counter affidavit.

Rejoinder affidavit, if any, be filed within a week thereafter.

List after the expiry of the aforesaid period.

Interim order, if any, is extended till the next date of listing.

Order Date :- 4.7.2017

Swati

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