Sanjay Agrawal And Others vs State Of U.P. & Another
2017 Latest Caselaw 1844 ALL

Citation : 2017 Latest Caselaw 1844 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Sanjay Agrawal And Others vs State Of U.P. & Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 179 of 2010
 

 
Applicant :- Sanjay Agrawal And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Arun Srivastava,Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of the Opposite Party No.2.

Sri Ankur Gupta, Advocate holding brief of Sri Gaurav Kakkar, learned counsel for the applicant prays for adjournment, the prayer is allowed.

List after two weeks.

Order Date :- 4.7.2017

Swati

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