Jalal Khan Alias Jaleel vs State Of U.P. & Others
2017 Latest Caselaw 1842 ALL

Citation : 2017 Latest Caselaw 1842 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Jalal Khan Alias Jaleel vs State Of U.P. & Others on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 28840 of 2010
 

 
Applicant :- Jalal Khan Alias Jaleel
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Mukhtar Alam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of Opposite Party No.2.

Adjourned on the ground of illness slip of Sri Mukhtar Alam, learned counsel for the applicant.

List again.

Order Date :- 4.7.2017

Swati

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