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Richhpal Singh And Others vs State Of U.P. & Another
2017 Latest Caselaw 1837 ALL

Citation : 2017 Latest Caselaw 1837 ALL
Judgement Date : 4 July, 2017

Allahabad High Court
Richhpal Singh And Others vs State Of U.P. & Another on 4 July, 2017
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 17417 of 2010
 

 
Applicant :- Richhpal Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Sri Ajay Kumar Yadav, Advocate holding brief of Sri Santosh Tripathi, learned counsel for the applicant informs that counsel has out of station.

Learned A.G.A. is present.

Officer is directed to take steps within 7 days along with registered A.D. Post for effecting service upon Opposite Party No.2.

Issue steps/notice through C.J.M. concerned, returnable within a period of six weeks from today.

List thereafter.

Interim order, if any, same is extended till the next date of listing.

Order Date :- 4.7.2017

Swati

 

 

 
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