Ramesh Chandra Gupta And 2 Others vs Union Of India Through General ...
2017 Latest Caselaw 1831 ALL

Citation : 2017 Latest Caselaw 1831 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Ramesh Chandra Gupta And 2 Others vs Union Of India Through General ... on 4 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2038 of 2017
 

 
Appellant :- Ramesh Chandra Gupta And 2 Others
 
Respondent :- Union Of India Through General Manager, N.C.R. Allahabad
 
Counsel for Appellant :- Akash Mishra
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 4.7.2017

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