Ram Bhajan vs State Of U.P. And 4 Others
2017 Latest Caselaw 1810 ALL

Citation : 2017 Latest Caselaw 1810 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Ram Bhajan vs State Of U.P. And 4 Others on 3 July, 2017

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23655 of 2017
 

 
Petitioner :- Ram Bhajan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Naval Singh
 
Counsel for Respondent :- C.S.C.,J.N.Maurya
 

 
Hon'ble Yashwant Varma,J.

Sri J.N. Maurya, learned counsel appears for respondent prays for and is granted four weeks' time to file a counter affidavit.

The petitioner shall have a week thereafter to file his rejoinder affidavit.

Post this matter after the expiry of the aforesaid period.

Order Date :- 3.7.2017

S. Thakur

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