Pradeep Kumar Verma vs State Of U.P. Thru ...
2017 Latest Caselaw 1807 ALL

Citation : 2017 Latest Caselaw 1807 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Pradeep Kumar Verma vs State Of U.P. Thru ... on 3 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- P.I.L. CIVIL No. - 12948 of 2017
 

 
Petitioner :- Pradeep Kumar Verma
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Surendra Pratap Singh,Ajay Kumar Gupta
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Jitendra Kumar Pandey
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Sri Dharmendra Kumat Tripathi and Sri Ashok Kumar Mishra have filed their power on behalf of opposite party no.7. The same is taken on record.

Learned counsel for petitioner is not present today.

List in the next cause list showing the names of Sri Dharmendra Kumar Tripathi and Sri Ashok Kumar Mishra as counsel for respondent no.7.

Order Date :- 3.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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