Umesh Pratap Singh vs State Of U.P.Thru. Prin. Secy. ...
2017 Latest Caselaw 1804 ALL

Citation : 2017 Latest Caselaw 1804 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Umesh Pratap Singh vs State Of U.P.Thru. Prin. Secy. ... on 3 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 14070 of 2017
 

 
Petitioner :- Umesh Pratap Singh
 
Respondent :- State Of U.P.Thru. Prin. Secy. (Law ) & Ors.
 
Counsel for Petitioner :- Bhupendra Veer Singh,Raj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

For order, see our order of date placed in Misc. Bench No. 1676 of 2015.

Order Date :- 3.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

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