Amit Srivastava And Others vs State Of U.P. And Another
2017 Latest Caselaw 1776 ALL

Citation : 2017 Latest Caselaw 1776 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Amit Srivastava And Others vs State Of U.P. And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 37820 of 2010
 

 
Applicant :- Amit Srivastava And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ramesh Sinha
 
Counsel for Opposite Party :- Govt. Advocate,A.R.Dwivedi,Shiv Babu Dubey
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

The name of Sri Ramesh Sinha is shown in the cause list as counsel for the applicant who has been elevated to the Bench.

Office is directed to issue notice to the applicant to engage another counsel through C.J.M. concern, returnable within a period of four weeks from today.

Order Date :- 3.7.2017

Swati

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