Manoj Kumar And Others vs State Of U.P.And Another
2017 Latest Caselaw 1774 ALL

Citation : 2017 Latest Caselaw 1774 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Manoj Kumar And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32460 of 2010
 

 
Applicant :- Manoj Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sanjay Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of learned counsel for the applicant.

Mediation Report reveals that the parties are not willing for the mediation procedure only Opposite Party No.2 was present.

The case is passed over for the day.

List again.

Order Date :- 3.7.2017

Swati

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