Ram Adhar And Others vs State Of U.P.And Others
2017 Latest Caselaw 1759 ALL

Citation : 2017 Latest Caselaw 1759 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Ram Adhar And Others vs State Of U.P.And Others on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21422 of 2010
 

 
Applicant :- Ram Adhar And Others
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- Saroj Yadav,Prem Shankar Mishra
 
Counsel for Opposite Party :- Govt Advocate,K.N.Singh,Shabana Nizam
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Saroj Yadav, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

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