Dr. Bramhanand Shukla S/O Late ... vs State Of U.P. Thru Secy. Higher ...
2017 Latest Caselaw 8284 ALL

Citation : 2017 Latest Caselaw 8284 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Dr. Bramhanand Shukla S/O Late ... vs State Of U.P. Thru Secy. Higher ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1590 of 2008
 

 
Petitioner :- Dr. Bramhanand Shukla S/O Late Shobh Chandra Shukla
 
Respondent :- State Of U.P. Thru Secy. Higher Education
 
Counsel for Petitioner :- G.C. Verma
 
Counsel for Respondent :- C.S.C.,S.P.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

C.M. Application No. 132140 of 2017

Case called out. None appeared on behalf of applicant to press this applikcation.

List in ordinary course.

Order Date :- 22.12.2017

psd

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