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Union Of India Through Secy. ... vs V.K.Bajpai
2017 Latest Caselaw 8281 ALL

Citation : 2017 Latest Caselaw 8281 ALL
Judgement Date : 22 December, 2017

Allahabad High Court
Union Of India Through Secy. ... vs V.K.Bajpai on 22 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 271 of 2014
 

 
Petitioner :- Union Of India Through Secy. Ministry Of Finance Deptt. Of R
 
Respondent :- V.K.Bajpai
 
Counsel for Petitioner :- Neerav Chitravanshi,Prashant Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 22.12.2017

psd

 

 

 
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