Dr. Satyawan Lal Jaiswal And 18 ... vs Union Of India Thru Secy.Health & ...
2017 Latest Caselaw 8279 ALL

Citation : 2017 Latest Caselaw 8279 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Dr. Satyawan Lal Jaiswal And 18 ... vs Union Of India Thru Secy.Health & ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 8040 of 2016
 

 
Petitioner :- Dr. Satyawan Lal Jaiswal And 18 Ors.
 
Respondent :- Union Of India Thru Secy.Health & Family Welfare & Ors.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,A.S.G.,Ajay Kumar Singh,Dr.Deepti Tripathi,Saurabh Lavania
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list in third week of January, 2018.

Order Date :- 22.12.2017

psd

Download the LatestLaws.com Mobile App