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State Of U.P. Thru. Prin. Secy. ... vs Prem Chand Yadav & Another
2017 Latest Caselaw 8277 ALL

Citation : 2017 Latest Caselaw 8277 ALL
Judgement Date : 22 December, 2017

Allahabad High Court
State Of U.P. Thru. Prin. Secy. ... vs Prem Chand Yadav & Another on 22 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 32049 of 2017
 

 
Petitioner :- State Of U.P. Thru. Prin. Secy. Irrigation Deptt. & Others
 
Respondent :- Prem Chand Yadav & Another
 
Counsel for Petitioner :- Standing Counsel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Issue notice to the opposite party no. 1, dasti as well returnable at an early date.

Order Date :- 22.12.2017

psd

 

 

 
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