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Raj Kumar Gupta vs State Public Service Tribunal ...
2017 Latest Caselaw 8276 ALL

Citation : 2017 Latest Caselaw 8276 ALL
Judgement Date : 22 December, 2017

Allahabad High Court
Raj Kumar Gupta vs State Public Service Tribunal ... on 22 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 32034 of 2017
 

 
Petitioner :- Raj Kumar Gupta
 
Respondent :- State Public Service Tribunal Lko.Throu,Its Chairman & Ors.
 
Counsel for Petitioner :- Ram Lakhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Notices on behalf of opposite party nos. 1 to 3 has been accepted by the learned Chief Standing Counsel.

Issue notice to opposite parties no. 4 and 5 returnable at an early date.

Let counter affidavit be filed within four weeks. Two weeks thereafter will be available to the learned counsel for petitioner for filing rejoinder affidavit.

List thereafter.

Order Date :- 22.12.2017

psd

 

 

 
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