Dr. Sunil Bhartiya vs State Of U.P.Through ...
2017 Latest Caselaw 8274 ALL

Citation : 2017 Latest Caselaw 8274 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Dr. Sunil Bhartiya vs State Of U.P.Through ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 31160 of 2017
 

 
Petitioner :- Dr. Sunil Bhartiya
 
Respondent :- State Of U.P.Through Prin.Secy.Medical & Health Lko.& Ors.
 
Counsel for Petitioner :- Sanjay Bhasin
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Put up on 03.01.2018.

Order Date :- 22.12.2017

psd

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