Virendra Singh vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 8272 ALL

Citation : 2017 Latest Caselaw 8272 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Virendra Singh vs State Of U.P. Thru. Prin. Secy. ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29717 of 2017
 

 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Irrigation Deptt. & Others
 
Counsel for Petitioner :- Ashok Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Today is the last working day of the year. No time left.

On the request of learned counsel for petitioner, list this case on 04.01.2018.

In the meantime, the opposite party shall make the entire admissible post retiral dues of the petitioner.

Order Date :- 22.12.2017

psd

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