Kuldeep Verma vs State Of U.P.Thr.Secy.Housing ...
2017 Latest Caselaw 8267 ALL

Citation : 2017 Latest Caselaw 8267 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Kuldeep Verma vs State Of U.P.Thr.Secy.Housing ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1603 of 2013
 

 
Petitioner :- Kuldeep Verma
 
Respondent :- State Of U.P.Thr.Secy.Housing Urban Planning Develop.& Ors.
 
Counsel for Petitioner :- Ram Kumar Singh,Ashok Bharadwaj
 
Counsel for Respondent :- C.S.C.,Abhishek Kr.Pandey,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

C.M. Application No. 132410 of 2017

List in the cause list at an early date.

Order Date :- 22.12.2017

psd

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