Mayawati vs State Of U.P.
2017 Latest Caselaw 8265 ALL

Citation : 2017 Latest Caselaw 8265 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Mayawati vs State Of U.P. on 22 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 1676 of 2011
 

 
Appellant :- Mayawati
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

On the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 22.12.2017

psd

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