Daljit Singh @ Bobby vs State Of U.P.
2017 Latest Caselaw 8259 ALL

Citation : 2017 Latest Caselaw 8259 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Daljit Singh @ Bobby vs State Of U.P. on 22 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 9020 of 2017
 

 
Applicant :- Daljit Singh @ Bobby
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sandeep Tiwari,Ratnesh Kant Agnihotri
 
Counsel for Opposite Party :- Govt. Advocate,Rakesh Pandey
 

 
Hon'ble Rajnish Kumar,J.

Sri Hari Om Pandey, holding brief of learned counsel for the applicant submits that a copy of the rejoinder affidavit has been served on the learned A.G.A. and undertakes to file the same in the Registry.

List in the first week of January, 2018.

Order Date :- 22.12.2017

psd

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