Rajeev Kumar Gupta @ Ghananand ... vs Madan Gopal Dwivedi And 2 Ors.
2017 Latest Caselaw 8236 ALL

Citation : 2017 Latest Caselaw 8236 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Rajeev Kumar Gupta @ Ghananand ... vs Madan Gopal Dwivedi And 2 Ors. on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 366 of 2015
 

 
Appellant :- Rajeev Kumar Gupta @ Ghananand Gupta
 
Respondent :- Madan Gopal Dwivedi And 2 Ors.
 
Counsel for Appellant :- Ashok Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ashok Kumar Gupta, learned counsel for the appellant.

List in due course.

Order Date :- 21.12.2017

Gss

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