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Ram Prakash And 5 Others vs Smt. Son Prabha Devi And 4 Others
2017 Latest Caselaw 8234 ALL

Citation : 2017 Latest Caselaw 8234 ALL
Judgement Date : 21 December, 2017

Allahabad High Court
Ram Prakash And 5 Others vs Smt. Son Prabha Devi And 4 Others on 21 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 74 of 2017
 

 
Appellant :- Ram Prakash And 5 Others
 
Respondent :- Smt. Son Prabha Devi And 4 Others
 
Counsel for Appellant :- Arvind Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Smt. Pratibha Singh and Sri Ashok Kumar Singh, Advocates, have jointly filed vakalatnama on behalf of respondent nos. 1/3 and 1/4 be taken on record.

Learned counsel for the respondents prays for and is granted two weeks time to file a counter affidavit to the delay condonation application.

List thereafter.

Order Date :- 21.12.2017

Gss

 

 

 
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