Ram Autar And 2 Others vs Kanpur Development Authority, ...
2017 Latest Caselaw 8232 ALL

Citation : 2017 Latest Caselaw 8232 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Ram Autar And 2 Others vs Kanpur Development Authority, ... on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 174 of 2017
 

 
Appellant :- Ram Autar And 2 Others
 
Respondent :- Kanpur Development Authority, Kanpur Nagar
 
Counsel for Appellant :- Anand Prakash Paul,Brij Bhushan Paul
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list on 4.1.2018.

Order Date :- 21.12.2017

Gss

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