Van Vibhag Dwara Prabhagiya Van ... vs Krishna Gopal Tripathi
2017 Latest Caselaw 8231 ALL

Citation : 2017 Latest Caselaw 8231 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Van Vibhag Dwara Prabhagiya Van ... vs Krishna Gopal Tripathi on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 172 of 2017
 

 
Appellant :- Van Vibhag Dwara Prabhagiya Van Adhikari, Chitrakoot & 2 Ors
 
Respondent :- Krishna Gopal Tripathi
 
Counsel for Appellant :- Kirtika Singh
 
Counsel for Respondent :- Shiva Nand Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Mukesh Kumar Pandey, Advocate, holding brief of Sri Shiva Nand Pandey, learned counsel for the respondent, the case is passed over for the day.

List on 9.1.2018.

It is made clear that no further adjournment shall be granted to the parties.

Order Date :- 21.12.2017

Gss

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