Ashok Kumar vs Smt. Leelawati And Another
2017 Latest Caselaw 8230 ALL

Citation : 2017 Latest Caselaw 8230 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Ashok Kumar vs Smt. Leelawati And Another on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 952 of 2012
 

 
Appellant :- Ashok Kumar
 
Respondent :- Smt. Leelawati And Another
 
Counsel for Appellant :- Rajiv Joshi,Ashok Kumar Pandey
 
Counsel for Respondent :- Ranjit Saxena
 

 
Hon'ble Bachchoo Lal,J.

Objection filed on behalf of Smt. Leelawati to the application dated 6.12.2013 be taken on record.

List in the next cause list.

Order Date :- 21.12.2017

Gss

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