Jai Singh vs Ramesh Chandra
2017 Latest Caselaw 8228 ALL

Citation : 2017 Latest Caselaw 8228 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Jai Singh vs Ramesh Chandra on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1551 of 2014
 

 
Appellant :- Jai Singh
 
Respondent :- Ramesh Chandra
 
Counsel for Appellant :- A. Kumar Singh,Mukesh Kumar,Pratibha Chauhan
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Mukesh Kumar, learned counsel for the appellant.

List in the next cause list

Order Date :- 21.12.2017

Gss

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