Chandi Prasad @ Chandi vs Nanhey Khan & Others
2017 Latest Caselaw 8227 ALL

Citation : 2017 Latest Caselaw 8227 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Chandi Prasad @ Chandi vs Nanhey Khan & Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1442 of 2014
 

 
Appellant :- Chandi Prasad @ Chandi
 
Respondent :- Nanhey Khan & Others
 
Counsel for Appellant :- R.C. Singh,B.A. Khan,Bhanu Bhushan Jauhari
 
Counsel for Respondent :- B.P. Singh,Devendra Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri R.C. Singh,learned counsel for the appellant has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 21.12.2017

Gss

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