Smt. Jarina & 5 Others vs Yamin & 4 Others
2017 Latest Caselaw 8225 ALL

Citation : 2017 Latest Caselaw 8225 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Smt. Jarina & 5 Others vs Yamin & 4 Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 931 of 2015
 

 
Appellant :- Smt. Jarina & 5 Others
 
Respondent :- Yamin & 4 Others
 
Counsel for Appellant :- Yogendra Singh Bohra
 
Counsel for Respondent :- Ashish Gupta,Deepak Kumar Yadav,Rajesh Chandra Gupta
 

 
Hon'ble Bachchoo Lal,J.

Sri Yogendra Singh Bohra, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List after two weeks as peremptorily.

Order Date :- 21.12.2017

Gss

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