Radhey Shyam (Deceased) And ... vs Gulab Chand And Others
2017 Latest Caselaw 8221 ALL

Citation : 2017 Latest Caselaw 8221 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Radhey Shyam (Deceased) And ... vs Gulab Chand And Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 799 of 2011
 

 
Appellant :- Radhey Shyam (Deceased) And Others
 
Respondent :- Gulab Chand And Others
 
Counsel for Appellant :- R.C. Singh
 
Counsel for Respondent :- Arun Kumar Mishra,Nand Lal Yadav,Prem Chand
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.C. Singh, learned counsel for the appellants and Sri Arun Kumar Mishra, learned counsel for the respondents.

List in due course.

Order Date :- 21.12.2017

Gss

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