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Naseer & Another vs Smt. Chando & 2 Others
2017 Latest Caselaw 8218 ALL

Citation : 2017 Latest Caselaw 8218 ALL
Judgement Date : 21 December, 2017

Allahabad High Court
Naseer & Another vs Smt. Chando & 2 Others on 21 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1283 of 2017
 

 
Appellant :- Naseer & Another
 
Respondent :- Smt. Chando & 2 Others
 
Counsel for Appellant :- Kashif Gilani
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Kashif Gilani,  learned counsel for the appellants.

List in due course.

Order Date :- 21.12.2017

Gss

 

 

 
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