Shahabuddin vs Smt. Rafiqan Begam & 3 Others
2017 Latest Caselaw 8217 ALL

Citation : 2017 Latest Caselaw 8217 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Shahabuddin vs Smt. Rafiqan Begam & 3 Others on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1210 of 2017
 

 
Appellant :- Shahabuddin
 
Respondent :- Smt. Rafiqan Begam & 3 Others
 
Counsel for Appellant :- Fakhruzzaman,Margret Garima Roberts
 
Counsel for Respondent :- Arvind Srivastava,Pushkar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the appellant, list on 16.1.2018.

Order Date :- 21.12.2017

Gss

Download the LatestLaws.com Mobile App