Abhinandan Kumar (Second Bail) vs State Of U.P. Thru. ...
2017 Latest Caselaw 8213 ALL

Citation : 2017 Latest Caselaw 8213 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Abhinandan Kumar (Second Bail) vs State Of U.P. Thru. ... on 21 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 9943 of 2016
 

 
Applicant :- Abhinandan Kumar (Second Bail)
 
Opposite Party :- State Of U.P. Thru. Superintendent Of Police C.B.I./Acb Lko.
 
Counsel for Applicant :- Pradeep Kumar Rai,Anuj Pandey,Praveen Kumar Shukla,S G Singh
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Rajnish Kumar,J.

Sri S. G. Singh, learned counsel for applicant is reported to be ill.

Case is adjourned.

List again.

Order Date :- 21.12.2017

psd

Download the LatestLaws.com Mobile App