Mahant Paswan @ Anil Ram vs Union Of India Thru.Directorate ...
2017 Latest Caselaw 8211 ALL

Citation : 2017 Latest Caselaw 8211 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Mahant Paswan @ Anil Ram vs Union Of India Thru.Directorate ... on 21 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 9618 of 2016
 

 
Applicant :- Mahant Paswan @ Anil Ram
 
Opposite Party :- Union Of India Thru.Directorate Of Revenue Intelligence Lko
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Digvijay Nath Dubey
 

 
Hon'ble Rajnish Kumar,J.

Sri Anil Kumar Pandey, learned counsel for applicant is reported to be ill.

Case is adjourned.

List again.

Order Date :- 21.12.2017

psd

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